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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(i) in Srinagar and Jammu Cluster Universities Act, 2016

(i)"Head of the Department" means the Head of a Cluster University Teaching Department who has the status of a Professor or an Associate Professor in the Cluster University and where any Cluster University has no teaching Faculty in a subject, the person duly appointed, for the time being, by the University ;