Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Entire Act] Union of India - Section Section 235 in The Income Tax Act, 1961 235. Relief to shareholders in respect of agricultural income-tax attributable to dividends. - [Repealed by the Finance (No. 2) Act, 1971 (32 of 1971), section 28 (w.e.f. 1-4-1972).]
