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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(g) in Himachal Pradesh Tax on Entry of Goods into Local Area Act, 2010

(g)"gross turnover" used in relation to any dealer means the aggregate amount of the value of goods which such dealer brings or receives in any local area or consumption or use therein during any given period;