Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33C] [Entire Act]

Union of India - Subsection

Section 33C(a) in The Indian Post Office Rules, 1933

(a)Flat Rate Parcel will be booked in Flat Rate Parcel Boxes provided by the Department of Posts;