Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 425] [Entire Act] State of Jharkhand - Subsection Section 425(5) in Jharkhand Municipal Act, 2011 (5)"Economically Weaker Sections" means such class of persons as may be notified by the appropriate Government from time to time, for the purpose of providing housing.
