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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(6)(d) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(d)Where an applicant has one or more borrowal accounts with a bank(s), all such accounts should be classified as 'Standard' by each of its bankers.