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Allahabad High Court

Subodh Kumar And Another vs U.P. Subordinate Services Selection ... on 28 February, 2023

Author: Vivek Chaudhary

Bench: Vivek Chaudhary





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 1887 of 2023
 

 
Petitioner :- Subodh Kumar And Another
 
Respondent :- U.P. Subordinate Services Selection Commission (Upsssc), Lko. Thru. Its Secy.
 
Counsel for Petitioner :- Himanshu Raghave
 
Counsel for Respondent :- Gaurav Mehrotra
 

 
Hon'ble Vivek Chaudhary,J.
 

Learned counsel for the petitioners prays to withdraw the present petition.

Prayer is allowed.

Mr. Utsav Misra, learned counsel for the respondents has no objection.

The petition is permitted to be withdrawn and is consigned to record as such.

.

(Vivek Chaudhary, J.) Order Date :- 28.2.2023 Arjun/-