Allahabad High Court
Subodh Kumar And Another vs U.P. Subordinate Services Selection ... on 28 February, 2023
Author: Vivek Chaudhary
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 5 Case :- WRIT - A No. - 1887 of 2023 Petitioner :- Subodh Kumar And Another Respondent :- U.P. Subordinate Services Selection Commission (Upsssc), Lko. Thru. Its Secy. Counsel for Petitioner :- Himanshu Raghave Counsel for Respondent :- Gaurav Mehrotra Hon'ble Vivek Chaudhary,J.
Learned counsel for the petitioners prays to withdraw the present petition.
Prayer is allowed.
Mr. Utsav Misra, learned counsel for the respondents has no objection.
The petition is permitted to be withdrawn and is consigned to record as such.
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(Vivek Chaudhary, J.) Order Date :- 28.2.2023 Arjun/-