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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(4)(i) in First Statutes of the Indus University, Gujarat, India

(i)Secretary to the government of Gujarat, Higher and Technical Education or his representative not below the rank of Deputy Secretary to Govt, or Deputy Commissioner - ex-officio President shall have right to invite external expert on case to case basis for a specific Board of Governance's meeting to contribute to the specific agenda of that meeting