Himachal Pradesh High Court
Rajinder Bindra vs . State Of H.P. & Others on 6 August, 2024
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rajinder Bindra vs. State of H.P. & others .
CWPOA No.6939 of 2020 06.08.2024 Present: None for the petitioner.
Mr.Pawan Kumar Nadda, Additional Advocate General, for the respondents.
Despite calling the matter repeatedly no one has put in appearance on behalf of the petitioner.
r to Order sheets reflect that on previous two dates i.e. 23.11.2023 and 23.04.2024 also there was no representation on behalf of the petitioner. Whereas, before the Erstwhile H.P. State Administrative Tribunal, Mr.Shubham Sharma, Advocate, had appeared on behalf of the petitioner on 30.05.2019.
It has been informed that name of Mr.Shubham Sharma, Advocate, has not been reflected in the cause list. Be reflected alongwith Mr.Varun Sharma, Advocate as counsel for the petitioner.
List for consideration on 09.08.2024.
(Vivek Singh Thakur) Judge (Ranjan Sharma) Judge August 6, 2024 (Purohit) ::: Downloaded on - 07/08/2024 20:30:56 :::CIS