Manipur High Court
Smt. N. (N) Y. (O) Debala Devi vs S. (N) W. Ibetombi Devi on 14 January, 2020
Author: Ramalingam Sudhakar
Bench: Ramalingam Sudhakar
Item No. 22
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
CRP(CRP Art. 227) No. 50 of 2019
Smt. N. (N) Y. (O) Debala Devi
....Petitioner
- Versus -
S. (N) W. Ibetombi Devi
...Respondent
BEFORE HON'BLE THE CHIEF JUSTICE MR. RAMALINGAM SUDHAKAR 14.01.2020 Mr. H. Dijen, learned counsel appears for the petitioner. None appears for the respondent. List the matter on 30.01.2020.
CHIEF JUSTICE bipin