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Manipur High Court

Smt. N. (N) Y. (O) Debala Devi vs S. (N) W. Ibetombi Devi on 14 January, 2020

Author: Ramalingam Sudhakar

Bench: Ramalingam Sudhakar

                                                                         Item No. 22

                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                     CRP(CRP Art. 227) No. 50 of 2019

Smt. N. (N) Y. (O) Debala Devi

                                                                     ....Petitioner
                                   - Versus -

S. (N) W. Ibetombi Devi

                                                                    ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. RAMALINGAM SUDHAKAR 14.01.2020 Mr. H. Dijen, learned counsel appears for the petitioner. None appears for the respondent. List the matter on 30.01.2020.

CHIEF JUSTICE bipin