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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(a) in The West Bengal Cinemas (Regulation) Act, 1954

(a)"Calcutta" means the town of Calcutta as defined in the Calcutta Police Act, 1866, together with suburbs of Calcutta as defined by notification under section 1 of the Calcutta Suburban Police Act, 1866;