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[Cites 0, Cited by 7] [Entire Act]

State of Rajasthan - Section

Section 90A in The Jaipur Development Authority Act, 1982

90A. [ Power to transfer. [Inserted by Rajasthan 16 of 1994.]

- The officers and employees of the Authority may, in accordance with the rules made under section 95, be transferred, by the State Government, to any Urban Improvement Trust in the State.]