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Orissa High Court

Sudeepta Kumar Mallick & vs Rajashree Das ..... Opposite Party on 9 November, 2021

Author: B.R. Sarangi

Bench: B.R. Sarangi

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        IN THE HIGH COURT OF ORISSA AT CUTTACK


                      TRPCRL No.80 OF 2021

  Sudeepta Kumar Mallick &               .....                   Petitioner
  Ors.
                                                 Mr. D. Tripathy, Advocate
                                 Vs.
  Rajashree Das                          .....             Opposite party




             CORAM:
                 DR. JUSTICE B.R. SARANGI

                                         ORDER

09.11.2021 Order No. This matter is taken up through hybrid mode.

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2. Learned counsel for the petitioner stated that the petitioner may be permitted to withdraw this application with liberty to file a better application with better particulars.

3. In view of the above, this application is disposed of as withdrawn granting liberty as aforesaid.

Alok (DR. B.R. SARANGI, J.)