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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(4) in Rajasthan Minor Mineral Concession Rules, 2017

(4)Intending bidders shall first get registered with department in accordance with the provisions of rule 35 and than with the authorized agency as prospective bidder for participating in e-auction. The registration shall always open for all prospective bidders to get registered with the e-auction service provider and shall be one time. After registration, prospective bidder shall be eligible for participating in eauction conducted by the department for grant of mineral concession and contracts.