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State of Gujarat - Section

Section 33 in First Statutes of the Rai University

33. Regulations.

- The Governing Body of the University may, subject to the prior approval of the Board of Management make regulations, consistent with the Gujarat Private Universities Act, 2009, the rules, the Statutes and the Ordinances made there under, for the conduct of business of the each such authority and committees constituted by the Governing Body of the University.