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State of Odisha - Section

Section 57 in Orissa State Financial Corporation (Staff) Regulations, 1975

57. When cease.

- Pay and allowances shall cease to accrue as soon as an employee cease to be in service. In the case of an employee dismissed from the Corporation service, they shall cease from the date of his/her dismissal. In the case of an employee who dies while in service, they shall cease from the day following that on which the death occurs.