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Union of India - Section

Section 63 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

63. General and/or Air Officers in Amphibious Operations.

- In amphibious operations with either or both of the other Services, should the General and/or Air Officers Commanding the Army and/or Air Forces be embarked in a ship of war or transport, the distinguishing flag or flags authorised by Regulation. 60 may be hoisted at the force of such ship or transport to denote the presence of the headquarters.Section X - President's Colour Ensign, Jack and Pendant