Supreme Court - Daily Orders
Uttar Pradesh State Road Transport ... vs Mohd. Anees on 30 October, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
ITEM NO.8 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34228/2018
(Arising out of impugned final judgment and order dated 13-04-2018
in FAFO No. 1355/2012 passed by the High Court Of Judicature At
Allahabad)
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Petitioner(s)
VERSUS
MOHD. ANEES & Ors. Respondent(s)
(FOR I.R. and IA No.151962/2018-CONDONATION OF DELAY IN FILING and
IA No.151964/2018-EXEMPTION FROM FILING O.T. and IA No.151963/2018-
CONDONATION OF DELAY IN REFILING)
Date : 30-10-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Ms. Garima Prashad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application is disposed of.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.10.31 17:12:12 IST Reason: