Section 7 in The Establishment Of New Medical Colleges, Opening Of Higher Courses Of Study And Increase Of Admission Capacity In Medical Colleges Regulation, 1993

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Section 7 in The Establishment Of New Medical Colleges, Opening Of Higher Courses Of Study And Increase Of Admission Capacity In Medical Colleges Regulation, 1993

7. that the medical college will admit students only after the Indian Medical Council has satisfied itself about the infrastructural and other facilities for starting M.B.B.S. and after receiving a written permission from Central Government;