Section 16(2)(b) in U.P. Information and Public Relations Department Non-Technical (Nongazetted) Service Rules, 1998

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State of Uttar Pradesh - Subsection

Section 16(2)(b) in U.P. Information and Public Relations Department Non-Technical (Nongazetted) Service Rules, 1998

(b)bearing same pay scale the name of the candidates shall be arranged in the eligibility list in order of their date of substantive appointment in their respective cadres. But if the date of substantive appointment of two or more Candidates is the same, then in such situation the Candidate who is older in age shall be placed higher in the eligibility list.

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State of Uttar Pradesh - Subsection

Section 16(2)(b) in U.P. Information and Public Relations Department Non-Technical (Nongazetted) Service Rules, 1998