Central Administrative Tribunal - Delhi
Arvind Nath Gupta vs Union Of India Through on 17 January, 2013
CENTRAL ADMINISTRATIVE TRIBUNAL PRINCIPAL BENCH OA NO.793 of 2012 MA NO.667 of 2012 NEW DELHI, THIS THE 17th DAY OF JANUARY, 2013 HONBLE DR. DHARAM PAUL SHARMA, MEMBER (J) HONBLE MRS. RAJWANT SANDHU, MEMBER (A) Arvind Nath Gupta, S/o Late Shri Balkrishan Dass, Aged 59 years, Resident of MS-8/806, Kendriya Vihar, Sector 56, Gurgaon-122003. ..Applicant. (By Advocate : Shri M.S. Ramalingam) versus 1. Union of India through The Secretary, Department of Culture, Ministry of Culture, New Delhi-110001. 2. Director National Gallery of Modern Art, Jaipur House, New Delhi-110003. ..Respondents (By Advocate : Shri S.N. Sharma) ORDER (ORAL) DR. DHARAM PAUL SHARMA, MEMBER (J) :
The Applicants counsel states that relief sought in this Application has subsequently been granted by the respondents and thus, this Application no longer survives for consideration. The same is accordingly disposed of, as having become infructuous.
(Mrs. Rajwant Sandhu) (Dr. Dharam Paul Sharma) Member (A) Member (J) /ravi/