Section 66(1)(g) in The Gujarat Agricultural Universities Act, 2004

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State of Gujarat - Subsection

Section 66(1)(g) in The Gujarat Agricultural Universities Act, 2004

(g)all officers and employees in the employment of the dissolved University immediately before the appointed day shall be allocated to the new Universities by the State Government in such manner as it may direct having regard to such principles as it may, by notification in the Official Gazette, lay down, and until other provision is made in accordance with this Act, they shall receive salaries and allowances and be subject to the conditions of service to which they were entitled or subject to immediately before the appointed day:

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State of Gujarat - Subsection

Section 66(1)(g) in The Gujarat Agricultural Universities Act, 2004