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[Cites 0, Cited by 2] [Section 48(1)] [Section 48] [Entire Act]

State of Jharkhand - Subsection

Section 48(1)(b) in The Bihar Co-operative Societies Act, 1935

(b)between a member, past member, persons claiming through a member, past member or deceased member, or sureties of members, past members or deceased member, whether such sureties are members or nonmembers and the society, its managing committee or any officer, agent or servant of the society; or