Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Bihar - Subsection Section 71(a) in Bihar and Orissa Excise Rules, 1919 (a)in the case of Government servants-Rules 219 to 224 of the Bihar and Orissa Treasury Manual, 1915, and
