Section 96(2) in The Goa Medical Council Rules, 1995
(2)There shall be made every year and entered in the printed list of registered practitioners, enumeration of-(i)the total number of persons on the register before the 31st December immediately preceding such year;(ii)the number of persons added by registration during such preceding year;(iii)the number restored to the register;(iv)the number removed from the register, stating the section of the Act under which the name has been removed; and(v)the number removed by reason of death.
