Andhra Pradesh High Court - Amravati
M/S Shilpa Electrification vs The Indian Fruits Private Limited on 16 July, 2025
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE: COMMERCIAL COURT APPEAL No.25 of 2024
PROCEEDING SHEET
SL. OFFICE
No. DATE ORDER
NOTE
HCJ
8. & RSR, J R RNT,J & MRK,J
16.7.2025
At the request of learned counsel for the
respondents, post the matter on 13.08.2025.
______ RNT,J ______ MRK,J RPD 2 SL. OFFICE No. DATE ORDER NOTE 3 SL. OFFICE No. DATE ORDER NOTE