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Telecom Regulatory Authority Of India - Section

Section 1 in Telecommunication Tariff Order, 1999

1. Short title, extent and commencement.

- (i) This Order shall be called "The Telecommunication Tariff Order, 1999".
(ii)The Order shall cover tariff for all Telecommunication Services througout the territory of India as also those originating in India and terminating outside India.
(iii)The order shall come into force on the date of its notification in the Official Gazette.
Section II