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State of Rajasthan - Section

Section 71 in The Rajasthan Financial Corporation General Regulations, 2002

71. Remuneration to Members of Committee for Extra Service Rendered.

- Members of a Committee appointed by the Board under Section 21 may be paid, for special assignments undertaken for or extra services rendered to the Corporation, in addition to the fees for attending meetings and reimbursement of travelling, halting and other expenses as may be applicable to them, remuneration/honorarium at such scales as may be fixed by the Board from time to time.