Section 12(5) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
(5)The [Kulpati (Vice-Chancellor)] [Substituted by U.P Act 29 of 1974, vide Section 27 for "The Vice-Chancellor"] shall be responsible for the presentation of the budget and the statement of accounts of the Board.
