Section 13 in The Punjab School Education Board Act, 1969
13. Officers of the Board.
- There shall be the following officers of the Board, namely-(a)the Chairman;(aa)[ ***] [Omitted by Punjab Act No. 2 of 2018, dated 2.1.2018](b)the Vice-Chairman;(c)the Secretary;(d)such other officers as may be appointed by the Board.
