Supreme Court - Daily Orders
Balaji Steel Trade vs Fludor Benin S.A on 5 November, 2024
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.46 COURT NO.14 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration No(s). 65/2023
BALAJI STEEL TRADE Petitioner(s)
VERSUS
FLUDOR BENIN S.A & ORS. Respondent(s)
(IA No. 16806/2024 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 10694/2024 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 242054/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 242056/2023 - EXEMPTION FROM FILING O.T. IA No. 10695/2024 - EXEMPTION FROM FILING O.T. IA No. 245634/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 05-11-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE SANDEEP MEHTA For Petitioner(s) Mr. Tejas Karia, Adv.
Mr. Nishant Doshi, Adv.
Mr. Nitin Sharma, Adv.
Mr. S. S. Shroff, AOR For Respondent(s) Mr. Nakul Dewan, Sr. Adv.
Mr. Vijayendra Pratap Singh, Adv. Mr. Abhijnan Jha, AOR Ms. Urvashi Misra, Adv.
Mr. Arnab Ray, Adv.
Mr. Susshil Daga, Adv.
Mr. Pallav Mongia, AOR Mr. Anurag Kalavatiya, Adv. Mr. Chitransh Mathur, Adv. Ms. Parul Singhal, Adv.
UPON hearing the counsel the Court made the following O R D E R Signature Not Verified Digitally signed by INDU MARWAH Date: 2024.11.05 List for final disposal on 20.11.2024 at 2.00P.M..17:22:56 IST Reason:
(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH)