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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(1)There shall be established at Lucknow on the pattern of All India Institute of Medical Sciences, New Delhi an Institute to be called Dr. Ram Manohar Lohia Institute of Medical Sciences, Lucknow.