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[Cites 0, Cited by 0] [Section 139] [Entire Act]

State of Chattisgarh - Subsection

Section 139(d) in The Chhattisgarh Motor Vehicles Rules, 1994

(d)freight on weight destination basis or weight distance basis or truck distance basis for long distance haulage and for local transport for collection at consignor's place or delivery at consignee's place if required;