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[Cites 0, Cited by 2]

Bombay High Court

Manohar Ramchandra And Anr. vs Lakshman Mahadev on 26 February, 1885

Equivalent citations: (1885)ILR 9BOM371

JUDGMENT
 

 Charles Sargent, C.J.
 

1. We concur in the opinion of the Subordinate Judge.