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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(1) in The Orissa Panchayat Samiti Election Rules, 1991

(1)After receipt of the result from the Election Officer, the Collector of the district shall publish the names of the duly elected candidates in his notice board as required under Sub-section (6) of Section 16.