Gujarat High Court
Hasmukhbhai Karamsinhbhai Gambhava vs State Of Gujarat & 14 on 4 February, 2015
Bench: M.R. Shah, G.B.Shah
C/SCA/2169/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 2169 of 2015
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HASMUKHBHAI KARAMSINHBHAI GAMBHAVA....Petitioner(s)
Versus
STATE OF GUJARAT & 14....Respondent(s)
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Appearance:
MR DIPEN DESAI, ADVOCATE for the Petitioner(s) No. 1
MR. DHAWAN JAISWAL ASST. GOVERNMENT PLEADER for the Respondent(s)
No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE G.B.SHAH
Date : 04/02/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Arguments concluded. For orders. Stand over to 09.02.2015.
(M.R.SHAH, J.) (G.B.SHAH, J.) Kaushik Page 1 of 1