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Gujarat High Court

Hasmukhbhai Karamsinhbhai Gambhava vs State Of Gujarat & 14 on 4 February, 2015

Bench: M.R. Shah, G.B.Shah

             C/SCA/2169/2015                               ORDER



              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        SPECIAL CIVIL APPLICATION  NO. 2169 of 2015
==========================================
===
    HASMUKHBHAI KARAMSINHBHAI GAMBHAVA....Petitioner(s)
                           Versus
           STATE OF GUJARAT  &  14....Respondent(s)
=============================================
Appearance:
MR DIPEN DESAI, ADVOCATE for the Petitioner(s) No. 1
MR. DHAWAN JAISWAL ASST. GOVERNMENT PLEADER for the Respondent(s) 
No. 1
=============================================
             CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
                     and
                     HONOURABLE MR.JUSTICE G.B.SHAH
                             Date : 04/02/2015
                               ORAL ORDER

  (PER : HONOURABLE MR.JUSTICE M.R. SHAH) Arguments concluded. For orders. Stand over to 09.02.2015. 

(M.R.SHAH, J.)  (G.B.SHAH, J.)  Kaushik Page 1 of 1