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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(2)(a) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(a)a Chairman nominated by the Cane Commissioner with the approval of the Government from among persons residing in the factory zone.