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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(2)(a) in Bihar Hindu Religious Trusts Rules, 1952

(a)The electoral roll in respect of the election of the members under clause (b) of sub-section (1) of Section 8 shall be prepared in Hindi in Devanagri script by the President on the basis of the Register of Trusts maintained by him under Section 34.