Himachal Pradesh High Court
Suneel Dutt vs . State Of H.P & Anr. on 3 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Suneel Dutt vs. State of H.P & anr.
Cr. MMO No.15/2020.
3.4.2023 Present: Mr. Udit Shourya Kaushik, Advocate, for the petitioner.
Mr. B.N. Sharma, Mr. Raj Kumar Negi, Addl. AGs, Mr. R.P. Singh, and Ms. Avni Kochhar, Dy. AGs, for respondent No.1. Mr. Neeraj K. Shashwat, Advocate, for respondent No.2.
Learned counsel for the petitioner prays for an adjournment on the ground that arguing counsel is not available today.
Therefore, at his request, list after four weeks.
( Sushil Kukreja ) Judge 3rd April, 2023 (CS) ::: Downloaded on - 03/04/2023 20:43:11 :::CIS