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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Suneel Dutt vs . State Of H.P & Anr. on 3 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Suneel Dutt vs. State of H.P & anr.

Cr. MMO No.15/2020

.

3.4.2023 Present: Mr. Udit Shourya Kaushik, Advocate, for the petitioner.

Mr. B.N. Sharma, Mr. Raj Kumar Negi, Addl. AGs, Mr. R.P. Singh, and Ms. Avni Kochhar, Dy. AGs, for respondent No.1. Mr. Neeraj K. Shashwat, Advocate, for respondent No.2.

Learned counsel for the petitioner prays for an adjournment on the ground that arguing counsel is not available today.

Therefore, at his request, list after four weeks.

( Sushil Kukreja ) Judge 3rd April, 2023 (CS) ::: Downloaded on - 03/04/2023 20:43:11 :::CIS