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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Andhra Pradesh - Subsection

Section 36(1)(c) in Andhra Pradesh Residential and Non-Residential Premises Tenancy Act, 2017

(c)attachment of any one or more bank accounts of the opposite party and satisfaction of the amount of order to be paid from such account;