Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The Merchant Shipping (Registration Of Sailing Vessels) Rules, 1960

(1)An application for the registry of alterations to a vessel shall be made in SVR Form VI within one month of such alterations, to the registrar of the port where the vessel is registered.