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[Cites 0, Cited by 0] [Section 33B] [Entire Act]

State of Odisha - Subsection

Section 33B(2) in The Orissa Co-operative Societies Act, 1962

(2)The Registrar may, for the purpose of regulating the matters of appointment, transfer and discipline as provided under Sub-Section (1) make such regulations as may be necessary.