Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(2) in The U.P. Economizer Rules, 1959 (2)The register maintained under clause (a) of sub-rule (1) shall consist of two parts. In Part I shall be entered the economizers registered in the State and in Part II shall be entered the economizers transferred from another State.
