Himachal Pradesh High Court
Gajendra Rawat vs . Union Of India And Others on 5 March, 2022
Bench: Sabina, Satyen Vaidya
Gajendra Rawat vs. Union of India and others .
CWP No. 2516 of 2021 05.03.2022 Present: Mr. Vinod Chauhan, Advocate on behalf of Mr. Ravi Tanta, Advocate for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India for respondent No.1.
Mr. Ashwani Sharma, Additional Advocate General for respondents No. 2 to 5.
r Learned Assistant Solicitor General of India seeks time to file reply.
List again on 31st May, 2022.
( Sabina )
Judge
March 05, 2022 (Satyen Vaidya )
(naveen) Judge
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