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[Cites 0, Cited by 0] [Section 28H(4)] [Section 28H] [Entire Act]

State of Karnataka - Subsection

Section 28H(4)(ii) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(ii)the expenses of the construction of any drain so provided by the Board and of any work done under clause (a) shall be borne by the Board.]