Section 179(2)(d) in The Delhi Lands Reforms Act, 1954

[Cites 0, Cited by 0] [Section 179(2)] [Section 179] [Entire Act]

NCT Delhi - Subsection

Section 179(2)(d) in The Delhi Lands Reforms Act, 1954

(d)financial aid and grant of subsidy and loans with or without interest, including loans for purchase of agricultural machinery such as tractors, etc.,

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NCT Delhi - Subsection

Section 179(2)(d) in The Delhi Lands Reforms Act, 1954