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[Cites 0, Cited by 0] [Section 249] [Entire Act]

State of Odisha - Subsection

Section 249(3) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(3)An inspector may, within the local limits for which he is appointed,file in a Court having jurisdiction a complaint or other proceeding relating to a offence under the Act.