Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 319] [Entire Act] State of Telangana - Subsection Section 319(c) in Greater Hyderabad Municipal Corporation Act, 1955 (c)no municipal drain shall be made to empty into any place or in any manner which the Government shall think fit to disallow.]