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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(4) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(4)The provisions of the rules relating to transfer or assignment of licence shall mutatis mutandis apply to the transfer of no objection certificate.