Supreme Court - Daily Orders
Ramesh Chandra Verma vs Uttar Pradesh State Road Transport ... on 5 July, 2019
Bench: Abhay Manohar Sapre, Indu Malhotra
ITEM NO.8 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).14031/2019
(Arising out of impugned final judgment and order dated 01-02-2019
in MS No.4699/2013 passed by the High Court of Judicature at
Allahabad, Lucknow Bench)
RAMESH CHANDRA VERMA PETITIONER(S)
VERSUS
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION RESPONDENT(S)
(FOR ADMISSION and IA No.91380/2019-EXEMPTION FROM FILING O.T.)
Date : 05-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s)
Mr.Birendra Prasad Singh, Adv.
Mr.M.A.Chinnasamy, Adv.
Ms.C.Rubavathi, Adv.
Mr.V.Senthil Kumar, Adv.
Mr.Kaushik Chatterji, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
The special leave petition is dismissed.
Pending applications, if any, stand disposed of.
(Ashok Raj Singh) (Chander Bala) Court Master Court Master Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2019.07.06 12:57:38 IST Reason: